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[Cites 0, Cited by 0] [Section 671] [Entire Act]

State of Odisha - Subsection

Section 671(d) in The Orissa Municipal Corporation Act, 2003

(d)due regard shall always be had, so far as may be compatible with the exigencies of the purpose for which entry is made, to the social and religious usages of the occupants of the premises entered.