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Union of India - Section

Section 5 in The Port Of New Mangalore Rules, 1976

5. Priority for certain vessels.

- The allotment of berths shall be within the discretion of the Traffic Manager and subject to exigencies, the vessel first sighted and identified by the signal station shall be given priority: Provided that Government vessels embarking or disembarking troops, passenger vessels and any other class of vessels which the Conservator may from time to time declare in this behalf shall be eligible for a degree of priority in berthing.