Delhi High Court - Orders
Man Singh And Others vs Amit Biswas & Anr on 15 October, 2020
Author: Prateek Jalan
Bench: Prateek Jalan
$~1 & 2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 638/2020, CM Nos.26036-37/2020
MAN SINGH AND OTHERS ..... Petitioners
Through: Mr. Sandeep Sethi, Sr. Advocate with
Mr.Vivek Chib, Mr.Vikhyat Oberoi, Advs.
versus
AMIT BISWAS & ANR. ..... Respondents
Through: Mr.Harish Vaidyanathan Shankar,
CGSC for UOI with Ms.Kinjal Srivastava, Adv.
Mr. T. Singhdev, Ms.Michelle B. Das, Adv. for R2
+ W.P.(C) 11705/2019, CM No.26079/2020
MAN SINGH AND ORS. ..... Petitioners
Through: Mr. Sandeep Sethi, Sr. Advocate with
Mr.Vivek Chib, Mr.Vikhyat Oberoi, Advs.
versus
UNION OF INDIA ..... Respondent
Through: Mr.Harish Vaidyanathan Shankar,
CGSC for UOI with Ms.Kinjal Srivastava, Adv.
Mr. T. Singhdev, Ms.Michelle B. Das, Adv. for
National Medical Commission
ORDER
% 15.10.2020 Proceedings in the matter have been conducted through video conferencing.
The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Prateek Jalan, J) could not assemble today.
Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:21.10.2020 13:39List on 22.10.2020.
BY ORDER (COURT MASTER) OCTOBER 15, 2020 pk Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:21.10.2020 13:39