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State of Jammu-Kashmir - Section

Section 8 in The Prisons Act, Svt. 1977 [Jammu and Kashmir]

8. Control and duties of officers of prison

All officers of a prison shall obey the directions of the Superintendent; all officers subordinate to the Jailor shall perform such duties as may be imposed on them by the Jailor with the sanction of the Superintendent or be prescribed by rules under section 60.