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State of Rajasthan - Section

Section 40 in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

40. Power to relax rules.

- In exceptional cases where the Administrative Department of the Government is satisfied that operation of the rules relating to age or regarding requirement of experience for recruitment causes undue hardship in any particular case or where the Government is of the opinion that it is necessary or expedient to relax any of the provisions of these rules with respect to age or experience of any person, it may with the concurrence of the Department of personnel and Administrative Reforms and in consultation with commission where necessary by order dispense with or relax the relevant provision of these rules to such extent and subject to such conditions as it may consider necessary for dealing with the case in a just and equitable manner, provided that such relaxation shall not be less favorable than the provisions already contained in these rules Such cases of relaxation shall be referred to the Rajasthan Public Service Commission by the Administrative Department concerned;Provided that relaxation in the prescribed period of service or experience under this rule shall only be granted to the extent of 1/3 period of service or experience prescribed for promotion to any post before holding the meeting of the Departmental promotion Committee.The Rajasthan Rural Ayurved, Unani, Homoeopathy & Naturopathy subordinate Service Rules, 2008