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State of Punjab - Section

Section 4 in The Lepers (Punjab Amendment) Act, 1977

4. Amendment of section 16 of Central Act 3 of 1898.

- In section 16 of the principal Act, -
(i)in clause (a), the word 'and' occurring at the end shall be omitted;
(ii)in clause (b), the word 'and' shall be inserted at the end; and
(iii)after clause (b) as amended, the following clause shall be inserted namely :-
"(c) the manner in which survey shall be made under sub-section (1) of section 8-A and the powers that shall be exercised by the Inspector of Lepers for discharging the functions under that section."