Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64(3)] [Section 64] [Entire Act] Union of India - Subsection Section 64(3)(viii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016 (viii)To establish linkages with Probation Officers in other Districts and States for obtaining social investigation report, supervision and follow-up.