Delhi High Court - Orders
Nord Lock Ab & Anr vs Gala Precision Engineering Private ... on 19 December, 2023
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 895/2023
NORD LOCK AB & ANR.
..... Plaintiff
Through: Ms. Gitanjali Sharma, Adv.
(through VC).
versus
GALA PRECISION ENGINEERING PRIVATE LIMITED
& ANR.
..... Defendant
Through: None.
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 19.12.2023 Learned P.O is on leave today.
For new IA No. 25639/23Put up the matter on 19.02.2024 for purpose and date already fixed.
Reader a/w SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) DECEMBER 19, 2023 Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/12/2023 at 23:05:04 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/12/2023 at 23:05:04