Allahabad High Court
Amrish Kumar Kashyap vs The State Of U.P. on 26 July, 2010
Author: S.N.H. Zaidi
Bench: S.N.H. Zaidi
Court No. - 18 Case :- BAIL No. - 277 of 2009 Petitioner :- Amrish Kumar Kashyap Respondent :- The State Of U.P. Petitioner Counsel :- Atul Verma Respondent Counsel :- Govt.Advocate Hon'ble S.N.H. Zaidi,J.
Learned A.G.A. is directed to produce the Bed Head Ticket dated 31.12.2007 of deceased Smt. Shakun Kashyap of Trama Centre of the Medical University, Lucknow as it has been pointed out by the applicant's counsel that the said document contains the dying declaration of the deceased.
List after two weeks.
Order Date :- 26.7.2010 ank