Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(e) in Rajasthan Schools (Regulation of Collection of Fee) Act, 2013 (e)"fee" means any amount, by whatever name called, collected, directly or indirectly, by a school for admission of a pupil to any Standard and course of study;
