Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Goa - Subsection Section 63(2) in The Goa, Daman and Diu School Education Rules, 1986 (2)No grant shall be admissible on the expenditure for the conveyance or cartage of such equipment, furniture or appliances.
