Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of West Bengal - Subsection Section 34(2) in Raiganj University Act, 2014 (2)If the Raiganj University Council does not accept the recommendation of the Selection Committee, the provision of sub-section (2) of section 33 shall apply mutatis mutandis.
