Section 11(1)(iii) in The U.P. Go-Seva Ayog Adhiniyam, 1999

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1)(iii) in The U.P. Go-Seva Ayog Adhiniyam, 1999

(iii)work for the scientific use of dung and urine of cow so as to enhance their utility in the sphere of agriculture including soil fertility and domestic use;

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State of Uttar Pradesh - Subsection

Section 11(1)(iii) in The U.P. Go-Seva Ayog Adhiniyam, 1999