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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Madhya Pradesh - Subsection

Section 43(2)(l) in The M.P. Maa Sharda Devi Mandir Adhiniyam, 2002

(l)the maintenance of order inside the 'Mandir' and regulating the entry and exit of persons therein or therefrom;