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[Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(4)(e) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(e)Education.-The children's home shall provide education to all children according to the age and ability, either both inside the home or outside, as per the requirement.