Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico Inc & Anr on 5 April, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~7 & 11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
7
+ C.O. (COMM.IPD-TM) 5/2021 & I.A. 10974/2021
PARLE AGRO PRIVATE LIMITED ..... Petitioner
Through: Mr. Sudhir Chandra, Mr. Chander M.
Lall, Senior Advocates with Mr. Ankur Sangal,
Ms. Pragya Mishra and Mr. Shashwat Rakshit,
Advocates.
versus
PEPSICO INC & ANR. .....Respondents
Through: Mr. A. S. Chandiok, Senior Advocate
with Mr. Manish K. Jha and Ms. Shruti Dass,
Advocates for R-1.
Mr. Sanjeev Puri, Senior Advocate with Mr.
Manish K. Jha and Ms. Shruti Dass, Advocates for
R-2.
11
+ CS(COMM) 268/2021
PEPSICO INC. & ANR. ..... Plaintiffs
Through: Mr. A. S. Chandiok, Senior Advocate
with Mr. Manish K. Jha and Ms. Shruti Dass,
Advocates for P-1.
Mr. Sanjeev Puri, Senior Advocate with Mr.
Manish K. Jha and Ms. Shruti Dass, Advocates for
P-2.
versus
PARLE AGRO PRIVATE LIMITED ..... Defendant
Through: Mr. Sudhir Chandra, Mr. Chander M.
Lall, Senior Advocates with Mr. Ankur Sangal,
Ms. Pragya Mishra and Mr. Shashwat Rakshit,
Advocates.
C.O. (COMM.IPD-TM) 5/2021 & connected matter page 1 of 3
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:08.04.2022
18:43:47
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 05.04.2022 C.O. (COMM.IPD-TM) 5/2021 & I.A. 10974/2021
1. List for hearing on 11.04.2022.
I.A. 3856/2022 (seeking exemption from filing notarized affidavits on b/o Plaintiff No.2
2. Duly signed, affirmed and notarized affidavit be filed within two weeks from today.
3. Application stands disposed of.
I.A. 3855/20224. Present application has been preferred by Plaintiff No.2 to place on record the clearer and complete copy of rejoinder to I.A. 1770/2021.
5. Issue notice.
6. Mr. Ankur Sangal, learned counsel accepts notice on behalf of the Defendant.
7. For the reasons stated in the application, the same is allowed.
8. Copy of the rejoinder is taken on record.
I.A. 7170/2021, 9591/2021
9. List these applications for hearing on 11.04.2022.
CS(COMM) 268/2021
10. Mr. A. S. Chandiok, learned Senior Counsel appearing on behalf of the Plaintiffs seeks a further period of one week to file affidavit of admission/denial of the documents filed by the Defendant.
C.O. (COMM.IPD-TM) 5/2021 & connected matter page 2 of 3 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:08.04.2022 18:43:47
11. Let the needful be done within one week from today.
12. Subject to the affidavit being filed within one week, let the replication be taken on record.
JYOTI SINGH, J APRIL 05, 2022/st C.O. (COMM.IPD-TM) 5/2021 & connected matter page 3 of 3 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:08.04.2022 18:43:47