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State of Tamilnadu - Section

Section 76 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

76. Purchase of books, maps, periodicals.

- The Board or market committee, as the case may be, shall not purchase any book, periodical, daily newspapers or map other than those required for publicity and propaganda or for the promotion of the activities of the market committee or Board, as the case maybe. A Register of Stock Accounts of Books, etc., in Form 50 shall be maintained by the Board and every market committee.