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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(c) in The Gujarat Backward Classes Development Corporation Act, 1985

(c)"backward class organisation" means a firm registered under the Indian Partnership Act, 1932 (IX of 1933) or a society wherein all or a majority of partners, or as the case may be, all or a majority of members of such society are socially and educationally backward class citizens.