Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] NCT Delhi - Section Section 6 in The Madras Chit Funds Act, 1961 6. Filing of chit agreement. (1)Every chit agreement with its duplicate shall be filed with the Registrar.(2)The Registrar shall retain the chit agreement and return the duplicate chit agreement to be foreman with an endorsement that the chit agreement is filed.
