Section 36(2)(f) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

(f)the form, the time within which and the manner in which an appeal may be filed under sub-section (4) of section 20;

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