Section 2(1) in Punjab Management of Senior Citizen Homes for Elderly Persons Scheme, 2019
(1)In this scheme, unless the context otherwise requires,-(a)"Act" means the Maintenance and Welfare of Parents and Senior Citizens Act, 2007 (Central Act 56 of 2007);(b)"Department" means the Department of Social Security and Women and Child Development ;(c)"Grantee" means any Non-Government Organization or Voluntary Association receiving grant-in-aid under clause 11 of the scheme;(d)"Government" means the Government of Punjab in department of Social Security and Women and Child Development; and(e)"Senior Citizen Homes" means homes registered under clause 3 of the scheme.
