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Union of India - Section

Section 84 in The Petroleum Rules, 2002

84. Prohibition of fires and smoking

.-(1) No fire or other artificial light capable of igniting inflammable vapour shall be allowed on any vehicle containing petroleum Class A or petroleum Class B and Class C in bulk.
(2)No person shall smoke while on or attending such a vehicle.
(3)No article or substance capable of causing fire or explosion shall be carried on such a vehicle.