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Supreme Court - Daily Orders

Commissioner Of Income Tax (Exemption) ... vs Tarun Bal Shiksha Samiti on 13 July, 2017

     ITEM NO.150                             REGISTRAR COURT. 1                      SECTION XIV

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

                                     BEFORE THE REGISTRAR Mr. RAJESH KUMAR GOEL


     Petition for Special Leave to Appeal (C)                       No.9559/2017



     COMMISSIONER OF INCOME TAX (EXEMPTION)                                     Petitioner(s)

                                                          VERSUS

     TARUN BAL SHIKSHA SAMITI                                                   Respondent(s)


     Date : 13-07-2017 This petition was called on for hearing today.



     For Petitioner(s)                   Ms. Nikhar Berry, Adv.
                                         For Ms. Anil Katiyar, AOR

     For Respondent(s)


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Sole respondent has been served but no one has entered appearance on his behalf.

Registry to process the matter for being listed before the Hon'ble Court, as per rules.

RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.07.19 15:39:16 IST Reason: