Supreme Court - Daily Orders
Commissioner Of Income Tax (Exemption) ... vs Tarun Bal Shiksha Samiti on 13 July, 2017
ITEM NO.150 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR Mr. RAJESH KUMAR GOEL
Petition for Special Leave to Appeal (C) No.9559/2017
COMMISSIONER OF INCOME TAX (EXEMPTION) Petitioner(s)
VERSUS
TARUN BAL SHIKSHA SAMITI Respondent(s)
Date : 13-07-2017 This petition was called on for hearing today.
For Petitioner(s) Ms. Nikhar Berry, Adv.
For Ms. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent has been served but no one has entered appearance on his behalf.
Registry to process the matter for being listed before the Hon'ble Court, as per rules.
RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.07.19 15:39:16 IST Reason: