Chattisgarh High Court
Mahalaxmi Peddy Processing Company vs Subhashchandra Gandhi 28 Cra/62/2005 ... on 5 March, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
FA No. 343 of 2016
Mahalaxmi Peddy Processing Company Versus Subhashchandra
Gandhi
05.03.2020 Mr. Shubhank Tiwari, counsel for the appellant.
Mr. Akhtar Hussain and Mr. Ishwar Jaiswal, counsel for the
respondents.
Record of FA No.90 of 2011 received and record of FA No.118 of 2010 not received.
Call for record of 118 of 2010. The interim relief granted earlier to continue till the next date of hearing.
Fix this case immediately after four weeks.
Sd/-
(Sharad Kumar Gupta) Judge parul