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Chattisgarh High Court

Mahalaxmi Peddy Processing Company vs Subhashchandra Gandhi 28 Cra/62/2005 ... on 5 March, 2020

                             HIGH COURT OF CHHATTISGARH, BILASPUR
                                                   Order Sheet
                                              FA No. 343 of 2016
                          Mahalaxmi Peddy Processing Company Versus Subhashchandra
                                                    Gandhi



05.03.2020       Mr. Shubhank Tiwari, counsel for the appellant.
                 Mr. Akhtar Hussain and Mr. Ishwar Jaiswal, counsel for the
              respondents.

Record of FA No.90 of 2011 received and record of FA No.118 of 2010 not received.

Call for record of 118 of 2010. The interim relief granted earlier to continue till the next date of hearing.

Fix this case immediately after four weeks.

Sd/-

(Sharad Kumar Gupta) Judge parul