Bombay High Court
Value Consulting vs Http:/ /Www.Consumercomplints.In And ... on 31 January, 2019
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS NO. 1357 OF 2018
In
SUITS 560 OF 2013
Value Consulting ....Petitioner
V/S
Http:/ /www.consumercomplints.in And 8 Ors ....Respondent
CORAM : B.P. COLABAWALLA, J DATE : 31st January, 2019 P.C. :
Due to paucity of time the matter is adjourned to 06/02/2019. Ad-interim relief if any to continue till then.
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