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Bombay High Court

Value Consulting vs Http:/ /Www.Consumercomplints.In And ... on 31 January, 2019

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

           CHAMBER SUMMONS NO. 1357 OF 2018
                         In
                  SUITS 560 OF 2013

 Value Consulting                                     ....Petitioner
            V/S
 Http:/ /www.consumercomplints.in And 8 Ors        ....Respondent

CORAM : B.P. COLABAWALLA, J DATE : 31st January, 2019 P.C. :

Due to paucity of time the matter is adjourned to 06/02/2019. Ad-interim relief if any to continue till then.
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