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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(2) in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995

(2)The following syllabus is prescribed for the examination.Paper I- Accountancy, Book-Keeping And Government AuditThis paper will test a candidate's knowledge of the fundamental principles on the above subjects.Books Recommended For Study