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Supreme Court - Daily Orders

Subramanian Swamy vs Union Of India, Min. Of Law. on 5 August, 2015

Bench: Dipak Misra, Prafulla C. Pant

  WP 184/14
                                            1

  ITEM NO.3                        COURT NO.5               SECTION X

                          S U P R E M E C O U R T O F     I N D I A
                                  RECORD OF PROCEEDINGS

                         Writ Petition (Criminal) No.184 of 2014


  SUBRAMANIAN SWAMY                                           Petitioner(s)

                                           VERSUS

  UNION OF INDIA, MIN. OF LAW& ORS.                           Respondent(s)


  WITH W.P.(Crl.) No.8/2015
  (With appln.(s) for exemption from filing O.T., stay and office
  report)
  W.P.(Crl.) No.19/2015
  (With appln.(s) for vacating stay and stay and office report)
  T.P.(Crl.) Nos.102-105/2015
  (With appln.(s) for exemption from filing O.T., stay and office
  report)
  T.P.(Crl.) Nos.94-101/2015
  (With appln.(s) for exemption from filing O.T. and stay)
  W.P.(Crl.) No.56/2015
  (With appln.(s) for exemption from filing O.T. and stay)
  W.P.(Crl.) No.64/2015
  (With appln.(s) for exemption from filing O.T., stay and office
  report)
  W.P.(C) No.218/2015
  (With appln.(s) for exemption from filing O.T., stay and office
  report)
  W.P.(Crl.) No.62/2015
  (With appln.(s) for vacating stay and appln.(s) for permission to
  bring additional facts and documents on record and appln.(s) for
  ex-parte stay and office report)
  W.P.(Crl.) No.63/2015
  (With appln.(s) for exemption from filing O.T., stay and office
  report)
  S.L.P.(Crl) No.2295/2015
  (With appln.(s) for exemption from filing O.T., interim relief and
  office report)
  W.P.(Crl.) No.67/2015
  (With appln.(s) for exemption from filing O.T. and ex-parte stay
Signature Not Verified


  and office report)
Digitally signed by
Chetan Kumar
Date: 2015.08.05

  W.P.(Crl.) No.79/2015
16:39:59 IST
Reason:


  (With appln.(s) for ad-interim ex-parte stay and office report)
  W.P.(Crl.) No.73/2015
  (With appln.(s) for interim stay and office report)
WP 184/14
                                 2

W.P.(Crl.) No.82/2015
(With office report)
W.P.(Crl.) No.80/2015
(With appln.(s) for ex-parte stay and office report)
W.P.(Crl.) No.77/2015
(With appln.(s) for exemption from filing O.T., stay and office
report)
W.P.(Crl.) No.91/2015
(With appln.(s) for stay and office report)
W.P.(Crl.) No.98/2015
(With appln.(s) for stay and office report)
W.P.(Crl.) No.106/2015
(With office report)
W.P.(Crl.) No.96/2015
(With appln.(s) for ex-parte stay and office report)
S.L.P.(Crl.) No.3749/2015
(With appln.(s) for exemption from filing O.T., exemption from
filing c/c of the impugned judgment, brining subsequent events on
record and filing addl. documents and office report)
W.P.(Crl.) No.110/2015
(With appln.(s) for interim stay and office report)
W.P.(Crl.) No.121/2015
(With appln.(s) for ex-parte stay and office report)
W.P.(Crl.) No.120/2015
(With appln.(s) for ex-parte stay and office report)
W.P.(Crl.) No.117/2015
(With appln.(s) for exemption from filing O.T., interim stay and
office report)
W.P.(Crl.) No.118/2015
(With appln.(s) for exemption from filing O.T., interim stay and
office report)
W.P.(Crl.) No.116/2015
(With appln.(s) for exemption from filing O.T., interim stay and
office report)
W.P.(Crl.) No.119/2015
(With appln.(s) for exemption from filing O.T., interim stay and
office report)


Date: 05/08/2015 These petitions were called on for hearing today.


CORAM :       HON'BLE MR. JUSTICE DIPAK MISRA
              HON'BLE MR. JUSTICE PRAFULLA C. PANT



                   Mr. K. Parasaran, Sr. Adv. (A.C.)
                   Mr. Nikhil Swami, Adv.
                   Mr. Vineet Pandey, Adv.
WP 184/14
                                      3

                       Ms.   Aditi Dani, Adv.
                       Mr.   Ashwin Kumar, Adv.
                       Ms.   V.E. Gayatri, Adv.
                       Ms.   Prabha Swami, Adv.

                       Mr.   T.R. Andhyarujina, Sr. Adv. (A.C.)
                       Mr.   Soumik Ghosal, Adv.
                       Mr.   Siddharth Sijoria, Adv.
                       Ms.   Jesal Wahi, Adv.

For Petitioner(s)      Mr. Subramanian Swamy, Petitioner-in-person
                       Dr. Roxna Swamy, Adv.
                       Mr. Yatinder Chaudhary, Adv.

WP(Crl) 8/15,          Mr.   G.S. Mani, Adv.
TP(Crl) 102-105/15 &   Mr.   A. Lakshminayan, Adv.
TP(Crl) 94-101/15,     Mr.   P.K. Tripathi, Adv.
                       Mr.   Dilip Nayak, Adv.
                       Mr.   M. M. Kashyap, AOR

WP(Crl) 19/15,         Mr. Puneet Jain, Adv.
WP(C) 218/15 &         Ms. Pratibha Jain, AOR
SLP(Crl) 2295/15


WP(Crl) 56/15          Dr.   Rajeev Dhawan, Sr. Adv.
                       Mr.   Trideep Pais, Adv.
                       Ms.   Vrinda Bhandari, Adv.
                       Mr.   Chirag M. Shroff, AOR

WP(Crl) 63/15 &
WP(Crl) 64/15          Ms. Bina Gupta, AOR

WP(Crl) 62/15          Mr.   Arvind Datar, Sr. Adv.
                       Mr.   Trideep Pais, Adv.
                       Ms.   Vrinda Bhandari, Adv.
                       Mr.   Gautam Narayan, AOR

WP(Crl) 67/15 &        Mr. P.P. Rao, Sr. Adv.
SLP(Crl) 3749/15       Mrs. Mahalakshmi Pavani, Sr. Adv.
                       Mr. G. Balaji, Adv.
                       Mr. K.C. Mittal, Adv.
                       Ms. Shiva Vijaya Kumar, Adv.
                       Mr. M.P. Trivignesh, Adv.
                       Mr. Santosh Krishnan, AOR
                       Ms. Sivani Kumari, Adv.
                       Ms. Tarasu Cheema, Adv.


WP(Crl) 79/15          Mr. Sandeep Kapur, Adv.
                       Mr. Vir Inder Pal Singh Sandhu, Adv.
WP 184/14
                                    4

                     Ms.   Niharika Karanjawala, Adv.
                     Mr.   Ravi Sharma, Adv.
                     Mr.   Mayank Datta, Adv.
                     Ms.   Apoorva Pandey, Adv.
                     for   M/s. Karanjawala & Co.

WP(Crl) 73/15,       Mr. Nikhil Goel, AOR
WP(Crl) 116, 117 &
118/2015

WP(Crl) 82/15        Mr. Sachin Patil, AOR

WP(Crl) 80/15        Mr.   Sanjay Hegde, Sr. Adv.
                     Ms.   Varuna Bhandari, Adv.
                     Mr.   B.V. Singh, Adv.
                     Mr.   Amit Kumar Pathak, Adv.
                     Ms.   Ruchi Kohli, AOR
WP(Crl) 77/15
                     Mr. R. V. Kameshwaran, AOR
WP(Crl) 91/15
                     Mr. Abhinav Mukerji, AOR


WP(Crl) 98/15        Mr.   Lalit Kumar, AOR
                     Mr.   Surinder Singh, Adv.
                     Ms.   Jasmine Kaur, Adv.
                     Mr.   Saurabh Singhal, Adv.

WP(Crl) 106/15       Mr.   Anup J. Bhambani, Sr. Adv.
                     Mr.   Mohit Paul, AOR
                     Mr.   Apar Gupta, Adv.
                     Mr.   Dushyant Arora, Adv.
                     Mr.   Rizwan, Adv.

WP(Crl) 96/15        Mr. Aruneshwar Gupta, AOR

WP(Crl) 110/15
                     Mr. Abhijit Sengupta, AOR

WP(Crl.) 120/15 &
WP(Crl.) 121/15      Mr. Anil Kumar Mishra-I, AOR

WP(Crl) 119/15       Mr. Shehasish Mukherjee, AOR

For Respondent(s)    Mrs. V. Mohana, Sr. Adv.
                     Ms. Madhavi Divan, Adv.
                     Mr. Nivesh Rastogi, Adv.
                     Ms. Binu Tamta, Adv.
                     Mr. T.C. Sharma, Adv.
                     Mr. B. Raghunath, Adv.
WP 184/14
                                        5

                         Mr. Sridhar Potraju, Adv.
                         Ms. Sushma Suri, Adv.

                         Mr. Gaurav Agrawal, AOR

                         Mr. P.N. Puri, AOR

WP(Crl.) 184/14,         Mr.   L. Nageswara Rao, Sr. Adv.
WP(Crl.) 19/15 & 77/15   Mr.   Subramonium Prasad, Sr. Adv.
                         Mr.   M. Yogesh Kanna, AOR
                         Mr.   Jayant Patel, Adv.
                         Mr.   Ashmeet Singh, Adv.

WP(Crl.) 19/15           Mr. V. Shekhar, Sr. Adv.
                         Mr. Tarun Gupta, AOR

WP(Crl.)62/15            Dr.   Abhishek Manu Singhvi, Sr. Adv.
                         Mr.   Vinay P. Tripathi, Adv.
                         Mr.   Sourabh Gupta, Adv.
                         Mr.   Viraj Gandhi, Adv.
                         Ms.   Supriya Juneja, AOR

SLP(Crl.)2295/15         Mr.   H.S. Phoolka, Sr. Adv.
                         Mr.   Mohit Chaudhary, Adv.
                         Mr.   Balwinder Singh Suri, Adv.
                         Ms.   Vaishali Mittal, Adv.
                         Ms.   Damini Chawla, Adv.
                         Mr.   Imran Ali, Adv.
                         Ms.   Puja Sharma, Adv.

                         Ms. Damini Chawla, Adv.
                         Ms. Puja Sharma, AOR

WP(Crl) 67/15 &          Mr.   K.K. Venugopal, Sr. Adv.
SLP(Crl) 3749/15         Mr.   M.N. Krishnamani, Sr. Adv.
                         Mr.   Vikramjit Banerjee, Adv.
                         Mr.   Bhakti Vardhan Singh, Adv.
                         Mr.   S.S. Shamshery, Adv.
                         Mr.   Merusagar Samantaray, AOR
                         Mr.   Anish Kumar Gupta, Adv.
                         Mr.   Vishnu Shankar Jain, Adv.
                         Mr.   Anand De, Adv.

WP(Crl.) 73/15           Ms. Apeksha Sharan, Adv.
                         M/s. Corporate Law Group

WP(Crl.) 62/15 &         Mr. K. Radhakrishna, Sr. Adv.
WP(Crl.) 82/15           Mr. Ajay Sharma, Adv.
                         Mr. D.S. Mahra, AOR
WP 184/14
                                       6

WP(Crl.) 80/15            Mr. Balbir Singh Gupta, AOR

WP(Crl.) 98/15            Ms. Binu Tamta, AOR

WP(Crl.) 62/15            Mr. Mansoor Ali, AOR

                          Ms. Mumtaz Bhalla, Adv.
                          Mr. Abhay Kumar, Adv.

                          Mr. K.V. Jagdishvaran, Adv.
                          Mrs. G. Indira, Adv.

WP(Crl.) 62/15 &          Mr. Mahaling Pandarge, Adv.
SLP 3749/15               Mr. Nishant Katneshwarkar, Adv.



              UPON hearing the counsel the Court made the following
                                 O R D E R

Hearing resumed.

List the matters for further hearing tomorrow (06.08.2015).

(Chetan Kumar) (H.S. Parasher) Court Master Court Master