Supreme Court - Daily Orders
Subramanian Swamy vs Union Of India, Min. Of Law. on 5 August, 2015
Bench: Dipak Misra, Prafulla C. Pant
WP 184/14
1
ITEM NO.3 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Criminal) No.184 of 2014
SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
UNION OF INDIA, MIN. OF LAW& ORS. Respondent(s)
WITH W.P.(Crl.) No.8/2015
(With appln.(s) for exemption from filing O.T., stay and office
report)
W.P.(Crl.) No.19/2015
(With appln.(s) for vacating stay and stay and office report)
T.P.(Crl.) Nos.102-105/2015
(With appln.(s) for exemption from filing O.T., stay and office
report)
T.P.(Crl.) Nos.94-101/2015
(With appln.(s) for exemption from filing O.T. and stay)
W.P.(Crl.) No.56/2015
(With appln.(s) for exemption from filing O.T. and stay)
W.P.(Crl.) No.64/2015
(With appln.(s) for exemption from filing O.T., stay and office
report)
W.P.(C) No.218/2015
(With appln.(s) for exemption from filing O.T., stay and office
report)
W.P.(Crl.) No.62/2015
(With appln.(s) for vacating stay and appln.(s) for permission to
bring additional facts and documents on record and appln.(s) for
ex-parte stay and office report)
W.P.(Crl.) No.63/2015
(With appln.(s) for exemption from filing O.T., stay and office
report)
S.L.P.(Crl) No.2295/2015
(With appln.(s) for exemption from filing O.T., interim relief and
office report)
W.P.(Crl.) No.67/2015
(With appln.(s) for exemption from filing O.T. and ex-parte stay
Signature Not Verified
and office report)
Digitally signed by
Chetan Kumar
Date: 2015.08.05
W.P.(Crl.) No.79/2015
16:39:59 IST
Reason:
(With appln.(s) for ad-interim ex-parte stay and office report)
W.P.(Crl.) No.73/2015
(With appln.(s) for interim stay and office report)
WP 184/14
2
W.P.(Crl.) No.82/2015
(With office report)
W.P.(Crl.) No.80/2015
(With appln.(s) for ex-parte stay and office report)
W.P.(Crl.) No.77/2015
(With appln.(s) for exemption from filing O.T., stay and office
report)
W.P.(Crl.) No.91/2015
(With appln.(s) for stay and office report)
W.P.(Crl.) No.98/2015
(With appln.(s) for stay and office report)
W.P.(Crl.) No.106/2015
(With office report)
W.P.(Crl.) No.96/2015
(With appln.(s) for ex-parte stay and office report)
S.L.P.(Crl.) No.3749/2015
(With appln.(s) for exemption from filing O.T., exemption from
filing c/c of the impugned judgment, brining subsequent events on
record and filing addl. documents and office report)
W.P.(Crl.) No.110/2015
(With appln.(s) for interim stay and office report)
W.P.(Crl.) No.121/2015
(With appln.(s) for ex-parte stay and office report)
W.P.(Crl.) No.120/2015
(With appln.(s) for ex-parte stay and office report)
W.P.(Crl.) No.117/2015
(With appln.(s) for exemption from filing O.T., interim stay and
office report)
W.P.(Crl.) No.118/2015
(With appln.(s) for exemption from filing O.T., interim stay and
office report)
W.P.(Crl.) No.116/2015
(With appln.(s) for exemption from filing O.T., interim stay and
office report)
W.P.(Crl.) No.119/2015
(With appln.(s) for exemption from filing O.T., interim stay and
office report)
Date: 05/08/2015 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
Mr. K. Parasaran, Sr. Adv. (A.C.)
Mr. Nikhil Swami, Adv.
Mr. Vineet Pandey, Adv.
WP 184/14
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Ms. Aditi Dani, Adv.
Mr. Ashwin Kumar, Adv.
Ms. V.E. Gayatri, Adv.
Ms. Prabha Swami, Adv.
Mr. T.R. Andhyarujina, Sr. Adv. (A.C.)
Mr. Soumik Ghosal, Adv.
Mr. Siddharth Sijoria, Adv.
Ms. Jesal Wahi, Adv.
For Petitioner(s) Mr. Subramanian Swamy, Petitioner-in-person
Dr. Roxna Swamy, Adv.
Mr. Yatinder Chaudhary, Adv.
WP(Crl) 8/15, Mr. G.S. Mani, Adv.
TP(Crl) 102-105/15 & Mr. A. Lakshminayan, Adv.
TP(Crl) 94-101/15, Mr. P.K. Tripathi, Adv.
Mr. Dilip Nayak, Adv.
Mr. M. M. Kashyap, AOR
WP(Crl) 19/15, Mr. Puneet Jain, Adv.
WP(C) 218/15 & Ms. Pratibha Jain, AOR
SLP(Crl) 2295/15
WP(Crl) 56/15 Dr. Rajeev Dhawan, Sr. Adv.
Mr. Trideep Pais, Adv.
Ms. Vrinda Bhandari, Adv.
Mr. Chirag M. Shroff, AOR
WP(Crl) 63/15 &
WP(Crl) 64/15 Ms. Bina Gupta, AOR
WP(Crl) 62/15 Mr. Arvind Datar, Sr. Adv.
Mr. Trideep Pais, Adv.
Ms. Vrinda Bhandari, Adv.
Mr. Gautam Narayan, AOR
WP(Crl) 67/15 & Mr. P.P. Rao, Sr. Adv.
SLP(Crl) 3749/15 Mrs. Mahalakshmi Pavani, Sr. Adv.
Mr. G. Balaji, Adv.
Mr. K.C. Mittal, Adv.
Ms. Shiva Vijaya Kumar, Adv.
Mr. M.P. Trivignesh, Adv.
Mr. Santosh Krishnan, AOR
Ms. Sivani Kumari, Adv.
Ms. Tarasu Cheema, Adv.
WP(Crl) 79/15 Mr. Sandeep Kapur, Adv.
Mr. Vir Inder Pal Singh Sandhu, Adv.
WP 184/14
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Ms. Niharika Karanjawala, Adv.
Mr. Ravi Sharma, Adv.
Mr. Mayank Datta, Adv.
Ms. Apoorva Pandey, Adv.
for M/s. Karanjawala & Co.
WP(Crl) 73/15, Mr. Nikhil Goel, AOR
WP(Crl) 116, 117 &
118/2015
WP(Crl) 82/15 Mr. Sachin Patil, AOR
WP(Crl) 80/15 Mr. Sanjay Hegde, Sr. Adv.
Ms. Varuna Bhandari, Adv.
Mr. B.V. Singh, Adv.
Mr. Amit Kumar Pathak, Adv.
Ms. Ruchi Kohli, AOR
WP(Crl) 77/15
Mr. R. V. Kameshwaran, AOR
WP(Crl) 91/15
Mr. Abhinav Mukerji, AOR
WP(Crl) 98/15 Mr. Lalit Kumar, AOR
Mr. Surinder Singh, Adv.
Ms. Jasmine Kaur, Adv.
Mr. Saurabh Singhal, Adv.
WP(Crl) 106/15 Mr. Anup J. Bhambani, Sr. Adv.
Mr. Mohit Paul, AOR
Mr. Apar Gupta, Adv.
Mr. Dushyant Arora, Adv.
Mr. Rizwan, Adv.
WP(Crl) 96/15 Mr. Aruneshwar Gupta, AOR
WP(Crl) 110/15
Mr. Abhijit Sengupta, AOR
WP(Crl.) 120/15 &
WP(Crl.) 121/15 Mr. Anil Kumar Mishra-I, AOR
WP(Crl) 119/15 Mr. Shehasish Mukherjee, AOR
For Respondent(s) Mrs. V. Mohana, Sr. Adv.
Ms. Madhavi Divan, Adv.
Mr. Nivesh Rastogi, Adv.
Ms. Binu Tamta, Adv.
Mr. T.C. Sharma, Adv.
Mr. B. Raghunath, Adv.
WP 184/14
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Mr. Sridhar Potraju, Adv.
Ms. Sushma Suri, Adv.
Mr. Gaurav Agrawal, AOR
Mr. P.N. Puri, AOR
WP(Crl.) 184/14, Mr. L. Nageswara Rao, Sr. Adv.
WP(Crl.) 19/15 & 77/15 Mr. Subramonium Prasad, Sr. Adv.
Mr. M. Yogesh Kanna, AOR
Mr. Jayant Patel, Adv.
Mr. Ashmeet Singh, Adv.
WP(Crl.) 19/15 Mr. V. Shekhar, Sr. Adv.
Mr. Tarun Gupta, AOR
WP(Crl.)62/15 Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Vinay P. Tripathi, Adv.
Mr. Sourabh Gupta, Adv.
Mr. Viraj Gandhi, Adv.
Ms. Supriya Juneja, AOR
SLP(Crl.)2295/15 Mr. H.S. Phoolka, Sr. Adv.
Mr. Mohit Chaudhary, Adv.
Mr. Balwinder Singh Suri, Adv.
Ms. Vaishali Mittal, Adv.
Ms. Damini Chawla, Adv.
Mr. Imran Ali, Adv.
Ms. Puja Sharma, Adv.
Ms. Damini Chawla, Adv.
Ms. Puja Sharma, AOR
WP(Crl) 67/15 & Mr. K.K. Venugopal, Sr. Adv.
SLP(Crl) 3749/15 Mr. M.N. Krishnamani, Sr. Adv.
Mr. Vikramjit Banerjee, Adv.
Mr. Bhakti Vardhan Singh, Adv.
Mr. S.S. Shamshery, Adv.
Mr. Merusagar Samantaray, AOR
Mr. Anish Kumar Gupta, Adv.
Mr. Vishnu Shankar Jain, Adv.
Mr. Anand De, Adv.
WP(Crl.) 73/15 Ms. Apeksha Sharan, Adv.
M/s. Corporate Law Group
WP(Crl.) 62/15 & Mr. K. Radhakrishna, Sr. Adv.
WP(Crl.) 82/15 Mr. Ajay Sharma, Adv.
Mr. D.S. Mahra, AOR
WP 184/14
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WP(Crl.) 80/15 Mr. Balbir Singh Gupta, AOR
WP(Crl.) 98/15 Ms. Binu Tamta, AOR
WP(Crl.) 62/15 Mr. Mansoor Ali, AOR
Ms. Mumtaz Bhalla, Adv.
Mr. Abhay Kumar, Adv.
Mr. K.V. Jagdishvaran, Adv.
Mrs. G. Indira, Adv.
WP(Crl.) 62/15 & Mr. Mahaling Pandarge, Adv.
SLP 3749/15 Mr. Nishant Katneshwarkar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Hearing resumed.
List the matters for further hearing tomorrow (06.08.2015).
(Chetan Kumar) (H.S. Parasher) Court Master Court Master