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Calcutta High Court

Prashant Glass Works Pvt. Ltd. & Anr vs The Jt. Commissioner Of Customs on 9 February, 2010

Author: I. P. Mukerji

Bench: I. P. Mukerji

                                     WP No. 96 of 2006

                              IN THE HIGH COURT AT CALCUTTA

                            Constitutional Writ Jurisdiction

                                       ORIGINAL SIDE


      PRASHANT GLASS WORKS PVT. LTD. & ANR.           Plaintiff/Petitioner/Applicant

          Versus

      THE JT. COMMISSIONER OF CUSTOMS                 Defendant/Respondent

BEFORE:

The Hon'ble JUSTICE I. P. MUKERJI Date : 9th February, 2010.
The Court :- Even at the second call none appears on behalf of any of the parties. No accommodation is sought for. Hence, this writ application is dismissed. Interim order, if any. is vacated.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.) dg/