Calcutta High Court
Prashant Glass Works Pvt. Ltd. & Anr vs The Jt. Commissioner Of Customs on 9 February, 2010
Author: I. P. Mukerji
Bench: I. P. Mukerji
WP No. 96 of 2006
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
PRASHANT GLASS WORKS PVT. LTD. & ANR. Plaintiff/Petitioner/Applicant
Versus
THE JT. COMMISSIONER OF CUSTOMS Defendant/Respondent
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI Date : 9th February, 2010.
The Court :- Even at the second call none appears on behalf of any of the parties. No accommodation is sought for. Hence, this writ application is dismissed. Interim order, if any. is vacated.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.) dg/