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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(2) in Indian Telegraph Rules, 1951

(2)The telegraph office concerned shall submit to each such person a weekly account showing the cost of the telegrams accepted under this rule and the fees charged for the upkeep of the account :Provided that the account may, at the request of the person concerned, be rendered at intervals greater than a week if the deposit or sum guaranteed is increased accordingly.