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Union of India - Section

Section 107 in The Navy (Pay And Allowances) Regulations, 1966

107. Admissibility.

- When required to mess in wardroom messes, whether a shore or afloat, aid in messing at Re. 1 per diem shall be admissible to all midshipmen of the Indian Navy undergoing initial training in Indian Naval ships or establishments.Allowance for the purchase of text books and instruments to subordinate officers of the electrical branch during training in the United Kingdom