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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(e) in Tamil Nadu State Khadi and Village Industries and Board Regulations, 1961

(e)Any point of order raised in a meeting shall be decided by its Chairman whose decision shall be final.
(xi)Voting and decisions. - (a) The members of the Committee including the Chairman shall have one vote each.