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State of Rajasthan - Section

Section 9 in RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Regulations, 2003

9. Power to seize or attach the property.

- Where any land is encroached upon or some obstruction has been created thereon, the officer authorised under Regulation 4(1) shall be empowered to attach or seize any property found on such land or attached to such land or permanently fastened to anything attached to such land, in accordance with the provisions of section 4 of the Act and the rules made thereunder.