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State of Bihar - Section

Section 40 in Bihar Commercial Taxes Tribunal Regulation, 1979

40. Cause List.

- A daily list of cases shall be posted in some conspicuous place in the office building of the Tribunal for the information of the parties. The cases should as far as possible, be arranged in the order in which they are likely to be taken up. At the close of each day, a list shall be prepared and posted up in the office building of the Tribunal in cause list cage showing all cases adjourned for the next date and those disposed of during the day; an advance list of cases shall be prepared and posted on the preceding working day at 4.30 P.M. or in the case of morning sitting, before 11.00 A.M. In the list the cases will be sufficiently described by their number, year and names of the parties.