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[Cites 0, Cited by 0] [Section 541] [Entire Act]

State of Jharkhand - Subsection

Section 541(4) in Jharkhand Municipal Act, 2011

(4)The State Election Commission, on the recommendation of the District Election Officer (Municipalities) shall appoint one or more Assistant Returning Officers for each Municipality who shall be an officer of the State Government to assist the Returning Officer of the Municipality in the discharge of his functions