Section 27(3)(b) in Tamil Nadu Value Added Tax Act, 2006

[Cites 0, Cited by 8] [Section 27(3)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(3)(b) in Tamil Nadu Value Added Tax Act, 2006

(b)one hundred per cent of the tax due on the turnover that was wilfully not disclosed if the tax due on such turnover is more than ten per cent but not more than fifty per cent of the tax paid as per the return.

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State of Tamilnadu - Subsection

Section 27(3)(b) in Tamil Nadu Value Added Tax Act, 2006