Bombay High Court
Sri Shanmukhananda Fine Arts And ... vs The Dy. Director Of Income Tax ... on 4 July, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
Y.S.Patil 1 211-WP-2685-2015.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2685 OF 2015
WITH
WRIT PETITION NO. 2689 OF 2015
Sri Shanmukhannanda Fine Arts and
Sangeetha Sabha ... Petitioner
Versus
The Dy. Director Of Income - Tax,
(Exemptions) I-2 and Ors. ... Respondents
******
Mr. Balasaheb G. Yewale, for the Petitioner.
******
CORAM: DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 4th JULY 2022 P.C. :-
Stand over in the week commencing from 18th July 2022.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) Digitally signed by YUGANDHARA YUGANDHARA SHARAD SHARAD PATIL PATIL Date:
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