Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(1) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

(1)The licensee shall, except when the licensed building is used in day time and no artificial lighting is required, provide suitable lighting therein and the open space attached thereto.