Rajasthan High Court - Jodhpur
Laxman Ram Panwar vs State Of Rajasthan on 2 July, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7919/2021 Laxman Ram Panwar S/o Shri Sanga Ram, Aged About 61 Years, Chak 5 K, Post Office Chak 15-A, Tehsil Anupgarh, District Sriganganagar (Raj.).
----Petitioner Versus
1. State Of Rajasthan, Through The Registrar, Co-Operative Department, Govt. Of Rajasthan, Jaipur (Raj.).
2. Managing Director, The Ganganagar Kendriya Sahakari Bank Ltd., Opposite Main Post Office, Sri Ganganagar (Raj.).
3. General Manager (Personnel), Rajasthan Rajy Tilhan Utpadak Sahkari Sang Ltd., Iind Floor, Nehru Sahkar Bhawan, Bhawani Singh Road, Jaipur (Raj.).
----Respondents For Petitioner(s) : Mr. D. s. Gharsana through VC JUSTICE DINESH MEHTA Order 02/07/2021 Issue notice. Issue notice of stay application also, returnable within six weeks.
Meanwhile, recovery proceedings in furtherance of the order/notice dated 21.05.2021 (Annex.7) shall remain stayed.
(DINESH MEHTA),J 63-A.Arora/-
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