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[Cites 0, Cited by 0] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(14) in Finance Act, 2012

(14)The Board shall, for the purposes of this section constitute an Approving Panel consisting of not less than three members, being -
(i)income-tax authorities not below the rank of Commissioner; and
(ii)an officer of the Indian Legal Service not below the rank of Joint Secretary to the Government of India.