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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Kerala - Subsection

Section 16(2)(b) in Kerala Medical Education (Regulation and Control of Admission to Private Medical Educational Institutions) Act, 2017

(b)the salary and allowances and other conditions of service of the staff and employees appointed for the purpose of the [Committees] [Substituted 'Committee' by Notification No. 4573/Leg.H1/2019/Law, dated 28.6.2019.] under sub-section (2) of Section 7;