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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(3) in The U.P. Narcotic Drugs Rules, 1986

(3)He may dispose of such poppy straw before the expiry of the aforesaid date by-
(a)selling the same to a licensed dealer within the State or in another State;
(b)warehousing;
(c)export the same for warehousing;
(d)exporting the same out of India;
(e)using the same as manure in his field; or
(f)destroying the same by burning :
Provided that the destruction or use as manure shall be one after prior intimation to the Collector of the district and in presence of an Officer not below the rank of an Excise Inspector.