Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Haryana - Subsection Section 6(c) in The Haryana State Legal Service Authority Rules, 1995 (c)to exercise the powers in respect of Administrative, House- keeping, Finance and Budget matters as Head of the Department in the State Government;
