Supreme Court - Daily Orders
Nivedita Sharma vs Cellular Operators Ass. Of India on 5 May, 2014
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ITEM NO.37 COURT NO.10 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 6884-6887/2014
(From the judgement and order dated 04/10/2013 in FA
No.109/2007,FA No.49/2010FA No.52/2012FA No.55/2012 of The
NATIONAL CONSUMERS DISPUTES REDRESSAL COMMISSION, NEW DELHI)
NIVEDITA SHARMA Petitioner(s)
VERSUS
CELLULAR OPERATORS ASS. OF INDIA & ORS Respondent(s)
WITH I.A. 1-4
(With appln(s) for c/delay in filing SLP and office report )
Date: 05/05/2014 These Petitions were called on for hearing
today.
CORAM :
HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON’BLE MR. JUSTICE RANJAN GOGOI
For Petitioner(s) Ms. Sonam Anand, Adv.
Mr. Yakesh Anand, Adv.
Ms. S. Ramamani,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned. The special leave petitions are dismissed.
(Geeta Ahuja) (Usha Sharma)
Sr.P.A. Court Master