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State of Goa - Section

Section 114 in The Goa, Daman and Diu School Education Rules, 1986

114. Admission to be made once a year.

- Admission shall ordinarily be made once a year and shall not be made after 30 days of the reopening of the academic year, except where the Director being satisfied that for special reasons like migration of a student from a school outside Goa, the delay in seeking admission has been unavoidable and was due to circumstances beyond the control of the parent or the guardian of the student, directs the admission of such student after the date.