Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(3) in Rajasthan Rent Control Act, 2001 (3)During the pendency of the inquiry under this section, the [Rent Authority] [Substituted 'Rent Tribunal' by Rajasthan Act No. 33 of 2017, dated 27.9.2017] may pass such interim orders as it may deem fit.
