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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of Haryana - Subsection

Section 35(3)(a) in The Haryana New Mandi Townships Building Rules, 1967

(a)return walls, which are external walls, party walls or cross walls provided they are of a height equal to the height of the walls so deemed to be divided and of thickness required under these rules;