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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in University Grants Commission [Affiliation Of Colleges By Universities] Regulations, 2009

4.2If the applicant is a Society/Trust, it shall have been registered under Registration of Societies Act, the Trusts Act or any other Act of the Central! State Government on or before the date of submission of the application.