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State of Himachal Pradesh - Section

Section 20 in The Himachal Pradesh and Bilaspur (New State) Act, 1954

20. Amendment of section 9, Act 81 of 1952.-

In section 9 of the Delimitation Commission Act, 1952 (81 of 1952), in sub-section (3), for the words "and the orders made under any of the said Acts" the words, brackets and figures "the Himachal Pradesh and Bilaspur (New State) Act, 1954 and the orders made under any of the said Acts" shall be substituted.