Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Smt.Arti Sharma vs Arvind Sharma on 24 September, 2014

                                                                        MCRC.No.2743/2012

       24.09.2014
                   Petitioner Arti Sharma is present along with her counsel Ms. 
       Ruchi Modi.
                   Respondent Arvind Sharma is present along with his counsel 

Shri Atul Gupta.

As   per   order   dated   20.08.2014,   mediation   report   has   been  received from the learned senior counsel Shri N.K.Gupta. The said  report has also been accepted in M.Cr.C.No.5337/2012.

As per settlement, a bank draft a sum of Rs.10,00,000/­ (Ten  Lac) has been given to the petitioner. As a result, the petitioner does  not want to press this petition. Therefore, the petition is dismissed.

 

          (M.K.Mudgal)                                        Judge AK/­