Madhya Pradesh High Court
Smt.Arti Sharma vs Arvind Sharma on 24 September, 2014
MCRC.No.2743/2012
24.09.2014
Petitioner Arti Sharma is present along with her counsel Ms.
Ruchi Modi.
Respondent Arvind Sharma is present along with his counsel
Shri Atul Gupta.
As per order dated 20.08.2014, mediation report has been received from the learned senior counsel Shri N.K.Gupta. The said report has also been accepted in M.Cr.C.No.5337/2012.
As per settlement, a bank draft a sum of Rs.10,00,000/ (Ten Lac) has been given to the petitioner. As a result, the petitioner does not want to press this petition. Therefore, the petition is dismissed.
(M.K.Mudgal) Judge AK/