Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act] NCT Delhi - Subsection Section 59(2)(b) in Delhi Police Act, 1978 (b)has contravened any order or notification made under Section 29, sub-section (1) or sub-section (2) of Section 30, Section 32, Section 47, Sec 48 or sub-section ( 1) of Sec 57;